Oriental Insurance Co. Ltd. vs Mohd. Hamif & Ors.
2011 Latest Caselaw 6139 Del

Citation : 2011 Latest Caselaw 6139 Del
Judgement Date : 14 December, 2011

Delhi High Court

Oriental Insurance Co. Ltd. vs Mohd. Hamif & Ors. on 14 December, 2011

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Reserved on: 12th December, 2011
                               Pronounced on: 14th December, 2011
+    MAC APP. 39/2005

     ORIENTAL INSURANCE CO. LTD.        ...... Appellant
              Through: Mr. Joy Basu, Advocate.

                   Versus

     MOHD. HAMIF & ORS.          ..... Respondents
             Through: Mr. Dev Dutt, Advocate for R-5.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 19/2005 titled ORIENTAL INSURANCE CO. LTD. versus KAUSHALYA DEVI & ORS.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 14, 2011 vk

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