Ram Gopal Sharma vs Uoi & Anr.
2011 Latest Caselaw 5944 Del

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

+                            WP(C) No.8524/2011

%                       Date of Decision: 05.12.2011

Ram Gopal Sharma                                            .... Petitioner

                     Through Mr. Kedar Nath Tripathy, Advocate

                                 Versus

UOI & Anr.                                               .... Respondents

                     Through Mr. Sumeet Pushkarna, Advocate

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA


ANIL KUMAR, J.

+WP(C) No. 8524/2011 * After some arguments, learned counsel for the petitioner, on

instructions, seeks to withdraw the writ petition.

The writ petition is dismissed as withdrawn.

CM No. 19261/2011

Since the petition has been dismissed as withdrawn, this

application does not survive and it is disposed of accordingly.

ANIL KUMAR, J.

SUDERSHAN KUMAR MISRA, J. December 05, 2011.

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