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Baby Pandey & Ors vs New India Assurance Co. Ltd.
2011 Latest Caselaw 3983 Del

Citation : 2011 Latest Caselaw 3983 Del
Judgement Date : 16 August, 2011

Delhi High Court
Baby Pandey & Ors vs New India Assurance Co. Ltd. on 16 August, 2011
Author: G.P. Mittal
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                   Reserved on: 19th July, 2012
                                              Pronounced on: 16th August, 2012
+       MAC APP. 287/2011

        BABY PANDEY & ORS                         ..... Appellants
                Through:               Mr. Vishnu Mehra and Ms. Sakshi Gupta,
                                       Advocates

                                     Versus

        NEW INDIA ASSURANCE CO. LTD.            ..... Respondent
                     Through: Mr. S. Shahi, Advocate.


        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                                JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 569/2011 titled 'New India Assurance Co. Ltd. v. Baby Pandey & Ors.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 16, 2012 pst

 
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