Padam Chand & Anr. vs Lakshmi Devi (Since Deceased) ...
2010 Latest Caselaw 4388 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                    Judgment Reserved on: 13th September, 2010.
%                  Judgment Delivered on: 17th September, 2010.

+                       R.S.A.No.239/1982

PADAM CHAND & ANR.                             ...........Appellants
                Through:            Mr.Pravir Kr.Jain, Advocate.

                  Versus

LAKSHMI DEVI (Since Deceased)
Through L.Rs. & ANR.                   ..........Respondents
                   Through: Mr.Girish K. Kaul, Advocate
                            for R-1.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

    1. Whether the Reporters of local papers may be allowed to
       see the judgment?

    2. To be referred to the Reporter or not?                 Yes

    3. Whether the judgment should be reported in the Digest?
                                                         Yes

INDERMEET KAUR, J.

For orders see RSA 237/1982.

INDERMEET KAUR, J. SEPTEMBER 17, 2010 rb