Banwari Lal Bhatia vs Union Of India & Ors.
2010 Latest Caselaw 4880 Del

Citation : 2010 Latest Caselaw 4880 Del
Judgement Date : 21 October, 2010

Delhi High Court

Banwari Lal Bhatia vs Union Of India & Ors. on 21 October, 2010

Author: Manmohan Singh

*          HIGH COURT OF DELHI : NEW DELHI

+                       WP (C) No.1732/2007

%                       Judgment decided on :    21.10. 2010

Banwari Lal Bhatia                                    ......Petitioner
                        Through: Mr. Ranvir Singh, Adv.

                        Versus

Union of India & Ors.                                 .....Respondents
                        Through: Mr. D.S. Mahendru, Adv. for R-1 & 2
                                 Mr. P.K. Bansal, Adv. for R-3 & 4

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment dated 21st October, 2010 passed in

WP (C) No.18496/2006.

MANMOHAN SINGH, J.

OCTOBER 21, 2010

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