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Brig. J.K.Chadha (Retd.) & Ors. vs Mrs. Mona Oberoi & Ors.
2010 Latest Caselaw 2780 Del

Citation : 2010 Latest Caselaw 2780 Del
Judgement Date : 25 May, 2010

Delhi High Court
Brig. J.K.Chadha (Retd.) & Ors. vs Mrs. Mona Oberoi & Ors. on 25 May, 2010
Author: Shiv Narayan Dhingra
                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Date of Reserve: 13th May, 2010
                                                       Date of Order: 25th May, 2010

+ IA No. 15333/2008 & IA No. 7440/2009 in CS(OS) No. 1515/1995

%                                                                          25.5.2010

        Brig. J.K.Chadha (Retd.) & Ors.             ... Plaintiff
                          Through: Mr. N.N.Agarwal, Advocate with
                          Mr. Kapil Gupta, Advocate

                Versus


        Mrs. Mona Oberoi & Ors.                    ... Defendants
                         Through: Mr. S.D.Salwan, Advocate with
                         Mr. Aditya Garg, Advocate for D-4 & 5

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This application has been made under Order XLVII Rule 1 CPC

for review of the order dated 14th November, 2008.

I find no ground to review the order dated 14th November, 2008.

The application is hereby dismissed.

Another application being IA No. 7440/2009 also stands

dismissed.

May 25, 2010 SHIV NARAYAN DHINGRA, J. vn

 
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