Brig. J.K.Chadha (Retd.) & Ors. vs Mrs. Mona Oberoi & Ors.
2010 Latest Caselaw 2779 Del

Citation : 2010 Latest Caselaw 2779 Del
Judgement Date : 25 May, 2010

Delhi High Court

Brig. J.K.Chadha (Retd.) & Ors. vs Mrs. Mona Oberoi & Ors. on 25 May, 2010

Author: Shiv Narayan Dhingra

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                        Date of Order: 25th May, 2010


+ Ex.P. No. 71/2009

%                                                                          25.5.2010

        Brig. J.K.Chadha (Retd.) & Ors.             ... Plaintiff
                          Through: Mr. N.N.Agarwal, Advocate with
                          Mr. Kapil Gupta, Advocate

                Versus


        Mrs. Mona Oberoi & Ors.                    ... Defendants
                         Through: Mr. S.D.Salwan, Advocate with
                         Mr. Aditya Garg, Advocate for D-4 & 5

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

List on 28th May, 2010 before the Roster Bench.

May 25, 2010 SHIV NARAYAN DHINGRA, J. vn

Download the LatestLaws.com Mobile App