Wing Commander (Dr.) Sushil vs D.N.Tripathi & Ors.
2010 Latest Caselaw 2755 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Date of Reserve: 21st April, 2010
                                                       Date of Order: 24th May, 2010

+ RA No. 164/2010, CM No. 7175/2010 (stay) & CM No. 7176/2010
in Cont. Cas. (C) No. 162/2007

%                                                                          24.5.2010

        Wing Commander (Dr.) Sushil                      ... Petitioner
                              Through: Petitioner-in-person

                Versus


        D.N.Tripathi & Ors.                                    ... Respondents


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This review application has been filed to review/expunge order

dated 22nd February, 2010 passed by this Court. I find no ground to review

the order dated 22nd February, 2010. The application is dismissed.

The application being CM No. 7175/2010 for stay of operation of

order dated 22nd February, 2010 also stands dismissed.

May 24, 2010                                   SHIV NARAYAN DHINGRA, J.
vn