Centum Learning Ltd. vs Sterling Resorts India Pvt. Ltd. & ...
2010 Latest Caselaw 2703 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Date of Reserve: 9th April, 2010
                                                       Date of Order: 20th May, 2010
% IA No. 2912/2010 in OMP No. 606/2008

                                                                       20.5.2010

        CENTUM LEARNING LTD.                         ... Petitioner
                           Through: Mr. Sanjay Jain, Advocate

                Versus


        STERLING RESORTS INDIA PVT. LTD. & ANR.       ... Respondents
                            Through: Mr. G.Sundaram, Advocate &
                            Mr. Ankit Gupta, Advocate


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This application has been made for clarification/modification of the

order passed by this Court on 29th May, 2009.

I consider that the order is very much clear and needs no

clarification/modification. The application is hereby dismissed.

OMP No. 606/2008

List on 24th May, 2010 before the Roster Bench.

May 20, 2010 SHIV NARAYAN DHINGRA, J. vn