Wing Commander Jasmine Kaur & Ors. vs Union Of India & Ors.
2010 Latest Caselaw 1416 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                               Reserved on: 14.12.2009
%                                                          Date of decision: 12.03.2010


+                               WP (C) No.8492 of 2009

WING COMMANDER JASMINE KAUR & ORS.    ...PETITIONERS
                 Through: Mr. Arun Monga & Mr. Vivek
                          Sharma, Advocates.

                                          Versus

UNION OF INDIA & ORS.                                        ...RESPONDENTS
                    Through:                    Mr. Gopal Surbramaniam, Solicitor
                                                General of India with Ms. Jyoti Singh,
                                                Colonel R. Balasubramaniam (Retd.),
                                                Mr. Ankur Chhibber, Mr. Atul Nanda,
                                                & Mr. Ravinder Aggarwal, Advs.


    1.      For orders see WP (C) No.3357/2007.



                                                        SANJAY KISHAN KAUL, J.

MARCH 12, 2010                                          MOOL CHAND GARG, J.
b'nesh

_____________________________________________________________________________________________