Major Sandhya Yadav & Ors. vs Union Of India & Ors.
2010 Latest Caselaw 1407 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                               Reserved on: 14.12.2009
%                                                          Date of decision: 12.03.2010


+                               WP (C) No.9028 of 2008


MAJOR SANDHYA YADAV & ORS.             ...PETITIONERS
                 Through:  Ms. Rekha Palli, Ms. Punam Singh &
                           Ms. Amrita Prakash, Advocates.



                                          Versus


UNION OF INDIA & ORS.                                        ...RESPONDENTS
                    Through:                    Mr. Gopal Surbramaniam, Solicitor
                                                General of India with Ms. Jyoti Singh,
                                                Colonel R. Balasubramaniam (Retd.),
                                                Mr. Ankur Chhibber, Mr. Atul Nanda,
                                                &    Mr.      Ravinder     Aggarwal,
                                                Advocates.



    1.      For orders see WP (C) No.3357/2007.



                                                        SANJAY KISHAN KAUL, J.

MARCH 12, 2010                                          MOOL CHAND GARG, J.
b'nesh

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