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Wing Commander Pushpanjali ... vs Union Of India & Ors.
2010 Latest Caselaw 1405 Del

Citation : 2010 Latest Caselaw 1405 Del
Judgement Date : 12 March, 2010

Delhi High Court
Wing Commander Pushpanjali ... vs Union Of India & Ors. on 12 March, 2010
Author: Sanjay Kishan Kaul
*         IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                               Reserved on: 14.12.2009
%                                                          Date of decision: 12.03.2010


+                               WP (C) No.9264 of 2009

WING COMMANDER PUSHPANJALI SHARMA
& ANR.                                 ...PETITIONERS
                 Through:  Mr. Arun Monga & Mr. Vivek
                           Sharma, Advocates.


                                          Versus

UNION OF INDIA & ORS.                                        ...RESPONDENTS
                    Through:                    Mr. Gopal Surbramaniam, Solicitor
                                                General of India with Ms. Jyoti Singh,
                                                Colonel R. Balasubramaniam (Retd.),
                                                Mr. Ankur Chhibber, Mr. Atul Nanda,
                                                & Mr. Ravinder Aggarwal, Advs.


    1.      For orders see WP (C) No.3357/2007.



                                                        SANJAY KISHAN KAUL, J.
MARCH 12, 2010                                          MOOL CHAND GARG, J.
b'nesh




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