Alagendiraa Appaels vs Terra Manufacturing And Sales
2010 Latest Caselaw 2978 Del

       * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of Reserve: May 25, 2010
                                             Date of Order: 4th June, 2010
Review Petition No. 43 of 2010 in
CONT.CAS(C) No. 920 of 2009
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                                                               04.06.2010

ALAGENDIRAA APPAELS                           ... Petitioner
                Through: Mr. Shubail Farook and Mr. J.P.
                Karunakarna, Advocates

             Versus

TERRA MANUFACTURING AND SALES                  ... Respondents
                Through: Mr. Sanjeev Puri, Sr. Adv. with Mr.
                Ritin Rai, Mr. Aashish Kaul, Mr. Siddartha Jha,
                Advocates.


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

JUDGMENT

No ground to review. The Review Petition is dismissed.

June 04, 2010 SHIV NARAYAN DHINGRA, J. acm