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Harbans Nagpal vs Dr. Yash & Ors.
2010 Latest Caselaw 2910 Del

Citation : 2010 Latest Caselaw 2910 Del
Judgement Date : 2 June, 2010

Delhi High Court
Harbans Nagpal vs Dr. Yash & Ors. on 2 June, 2010
Author: Shiv Narayan Dhingra
       * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of Reserve: May 24, 2010
                                               Date of Order: June 2, 2010

Review Petition No. 58 of 2010 in CM(M) 846 of 2008
%
                                                               02.06.2010

HARBANS NAGPAL                                         ... Petitioner
                          Through: Mr. Rajat Aneja, Advocate

             Versus

DR. YASH & ORS                                        ... Respondents
                          Through: Mr. R.K. Kataria, Advocate



JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

JUDGMENT

No ground for review is made out. The review petition is

dismissed.

June 2, 2010 SHIV NARAYAN DHINGRA, J. acm

 
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