A.K.Chohdda vs G.K.Pillai
2010 Latest Caselaw 2909 Del

       * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of Reserve: May 31, 2010
                                               Date of Order: June 2, 2010

Review Petition No. 192 of 2010 in Cont. Cas(C) 364 of 2008
%
                                                          02.06.2010

A.K. CHOHDDA                                           ... Petitioner
                          Through: Mr. Santosh Kumar, Advocate

             Versus

G.K. PILLAI                                         ... Respondents
                          Through: Mr. A.K. Bhardwaj with Mr. Atul
                          Gupta, Advocates


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

JUDGMENT

No ground for review is made out. The review petition is

dismissed.

June 2, 2010 SHIV NARAYAN DHINGRA, J. acm