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S. Mohinder Pal Singh vs Modi Alkalies & Chemicals
2010 Latest Caselaw 3557 Del

Citation : 2010 Latest Caselaw 3557 Del
Judgement Date : 30 July, 2010

Delhi High Court
S. Mohinder Pal Singh vs Modi Alkalies & Chemicals on 30 July, 2010
Author: Manmohan Singh
       *                   HIGH COURT OF DELHI : NEW DELHI

       +                           CS(OS) No.206/2002

      %                               Decided on:         30th July, 2010

             S. Mohinder Pal Singh                           ..... Plaintiff
                                Through :   Mr. Arun K. Verma and Mr. Aman
                                            Anand, Advs.

                          Versus

             Modi Alkalies & Chemicals                    ..... Defendant
                               Through :    Mr. Rahul Gupta and Mr. Rajnish
                                            Mishra, Advs.
       Coram:

       HON'BLE MR. JUSTICE MANMOHAN SINGH

       1. Whether the Reporters of local papers may
          be allowed to see the judgment?

       2. To be referred to Reporter or not?

       3. Whether the judgment should be reported
          in the Digest?

       MANMOHAN SINGH, J.

For orders see judgment dated 30th July, 2010 passed in CS(OS)

No.131/2005.

MANMOHAN SINGH, J.

July 30, 2010

CS(OS) No.206/2002 1 of 1

 
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