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Bonanza Portfolio Ltd. & Anr. vs Aniq Hussain
2010 Latest Caselaw 3532 Del

Citation : 2010 Latest Caselaw 3532 Del
Judgement Date : 29 July, 2010

Delhi High Court
Bonanza Portfolio Ltd. & Anr. vs Aniq Hussain on 29 July, 2010
Author: Shiv Narayan Dhingra
                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Date of Reserve: 26th July, 2010
                                                       Date of Order: 29th July, 2010
+ Crl.M.C.No. 2351/2010
%                                                                      29.07.2010

        Bonanza Portfolio Ltd. & Anr.                ... Petitioner
                          Through: Mr. Nitin Sehgal, Advocate

                Versus


        Aniq Hussain                                           ... Respondents


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

In view of judgment delivered in Crl.M.C.No. 1996/2010 Rajesh

Agarwal v. State & Anr. on 28th July, 2010, this petition is not maintainable

and is hereby dismissed as such.

July 29, 2010 SHIV NARAYAN DHINGRA, J. vn

 
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