Rajinder Kumar vs Shri Kuldeep Singh And Others
2010 Latest Caselaw 976 Del

*         HIGH COURT OF DELHI : NEW DELHI

+         EFA (OS) No. 4/2002

                     Judgment reserved on: January 06, 2010

%                    Judgment delivered on: February 19, 2010


Shri Rajinder Kumar
S/o Late Shri Din Dayal
R/o C-3, Housing Cooperative Society
New Delhi Sout Extension Part-I
New Delhi-110049                                   ...Appellant

                     Through Ms. Shobhna Takiar, Advocate

                     Versus

1.   Shri Kuldeep Singh
     S/o S. Hara Singh
     R/o 20, Rajindra Park
     New Delhi.
     Through his General Attorney
     Shri Harkirat Singh.

2.   Sh. Banarsi Dass
     S/o Sh. Nand Lal
     R/o M-49, Greater Kailash-I
     New Delhi.

3.   Sh. S.K. Gupta
     S/o Late Sh. Dhanpat Rai
     R/o 9, Sunder Nagar, New Delhi.

3B(i) Smt. Sudha Gupta
     Widow of Late Shri R.K. Gupta
     S/o Late Sh. Dhanpat Rai
     R/o R-23, N.D.S.E., Part-II
     New Delhi.

EFA(OS) No.4/2002                                  Page 1 of 4
  (ii) Ms. Bhawna Gupta
      D/o Late Shri R.K. Gupta
      S/o Late Sh. Dhanpat Rai
      R/o R-23, N.D.S.E., Part-II
      New Delhi.

(iii) Miss Sunita Gupta
      D/o Late Shri R.K. Gupta
      S/o Late Sh. Dhanpat Rai
      Through her mother Smt. Sudha Gupta
      R/o R-23, N.D.S.E., Part-II
      New Delhi.

(iv) Miss Ruchika Gupta (Minor)
     D/o Late Shri R.K. Gupta
     S/o Late Sh. Dhanpat Rai
     Through her mother Smt. Sudha Gupta
     R/o R-23, N.D.S.E., Part-II
     New Delhi.

(v) Master Bharat Gupta (Minor)
    S/o Late Shri R.K. Gupta
    S/o Late Sh. Dhanpat Rai
    Through her mother Smt. Sudha Gupta
    R/o R-23, N.D.S.E., Part-II
    New Delhi.

3C Sh. N.K. Gupta
   S/o Late Sh. Dhanpat Rai
   R/o R-23, N.D.S.E., Part-II
   New Delhi.

3D Sh.Rajesh Gupta
   S/o Late Sh. Dhanpat Rai
   R/o R-23, N.D.S.E., Part-II
   New Delhi.




3E Smt. Kanta Gupta
EFA(OS) No.4/2002                           Page 2 of 4
      W/o Sh. Anand Gupta
     D/o Late Sh. Dhanpat Rai
     R/o R-77, Sukhdev Vihar
     New Delhi.

4.   Smt. Gaindo Devi
     W/o Late Sh. Paras Ram
     S/o Sh. Nand Lal
     R/o N-21, N.D.S.E. Part-I
     New Delhi.

5.   Smt. Sushila Devi
     W/o Late Sh. Din Dayal
     Resident of C-3
     House Cooperative Society
     South Extension, Part-I, New Delhi.

6.   Sh. Mohinder Kumar Gupta
     S/o Shri Din Dayal
     R/o C-3 House Cooperative Society
     South Extension, Part-I
     New Delhi.

7.   Sh. Surinder Dayala
     S/o Late Sh. Din Dayal
     Resident of C-3
     House Cooperative Society
     South Extension, Part-I
     New Delhi.

8.   Sh. Narinder Dayal
     S/o Late Sh. Din Dayal
     Resident of C-3
     House Cooperative Society
     South Extension, Part-I
     New Delhi.



9.   Miss Vijay Lakshmi
     D/o Late Sh. Din Dayal
EFA(OS) No.4/2002                          Page 3 of 4
      Resident of C-3
     House Cooperative Society
     South Extension, Part-I
     New Delhi.                                      ...Respondents

Through Mr. P.S. Patwalia, Sr. Advocate with Mr. R.K. Agarwal, Mr. Aman Preet Rahi and Mr. Sashwat Acharya, Advocates.

Coram:

HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE MUKTA GUPTA

1. Whether the Reporters of local papers may be allowed to see the judgment? Yes

2. To be referred to Reporter or not? Not necessary

3. Whether the judgment should be reported in the Digest? Not necessary

MADAN B. LOKUR, ACJ

For orders, please see FAO (OS) No.66 of 2002 (Mohinder

Kumar Gupta v. Shri Kuldeep Singh & Others).

(MADAN B. LOKUR) ACTING CHIEF JUSTICE

February 19, 2010 (MUKTA GUPTA) vk JUDGE

Certified that the corrected copy of the judgment has been transmitted in the main Server.