Rtg Logistics Pvt. Ltd. vs Pasupati Fabrics Ltd.
2010 Latest Caselaw 1790 Del

*                 IN THE HIGH COURT OF DELHI AT NEW DELHI

+                            C.M. (Main) No.1212 of 2009

%                                                                             06 .04.2010

       RTG LOGISTICS PVT. LTD.                          ......Petitioner
                             Through: Mr. Hari & Mr. S.K. Tyagi, Advocates.

                                          Versus

       PASUPATI FABRICS LTD.                                    ......Respondent
                                     Through: Mr. Sushil Pandey & Ms. Shweta Shukla,
                                              Advocates.

                                                         Date of Reserve: 9th March, 2010
                                                            Date of Order: 6th April, 2010

       JUSTICE SHIV NARAYAN DHINGRA

1.     Whether reporters of local papers may be allowed to see the judgment?

2.     To be referred to the reporter or not?

3.     Whether judgment should be reported in Digest?

                                    JUDGMENT

In view of judgments of this court in Shaw Wallace Breweries Ltd. Vs. Him Neel

Breweries Ltd.; 133 (2006) DLT 153 and U.P. State Spinning Company Ltd. Vs. T.T. Ltd.

& Anr.; 141 (2007) DLT 83, I consider that the petition deserves admission.

The petition is admitted.

Notice of the petition be issued to the respondent, returnable for 5th August, 2010.

SHIV NARAYAN DHINGRA J.

APRIL 6, 2010 'AA'