Ms. Meera vs Sh. Ram Dev Sharma & Anr.
2010 Latest Caselaw 1788 Del

*                IN THE HIGH COURT OF DELHI AT NEW DELHI

+          C.M. (Main) No.411 of 2010 & C.M. Appl. Nos.5657-5658 of 2010

%                                                                              06.04.2010

      MS. MEERA                                                ......Petitioner
                                    Through: Mr. Anil Dwivedi, Advocate.

                                         Versus

      SH. RAM DEV SHARMA & ANR.                                    ......Respondents

                                                        Date of Reserve: 26th March, 2010
                                                            Date of Order: 6th April, 2010

      JUSTICE SHIV NARAYAN DHINGRA

1.    Whether reporters of local papers may be allowed to see the judgment?

2.    To be referred to the reporter or not?

3.    Whether judgment should be reported in Digest?

                                   JUDGMENT

Issue notice of the petition to the respondents, returnable for 29th July, 2010.

SHIV NARAYAN DHINGRA J.

APRIL 06, 2010 'AA'