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Punam & Anr. vs Dsssb & Ors.
2009 Latest Caselaw 2365 Del

Citation : 2009 Latest Caselaw 2365 Del
Judgement Date : 30 May, 2009

Delhi High Court
Punam & Anr. vs Dsssb & Ors. on 30 May, 2009
Author: Kailash Gambhir
*         IN THE HIGH COURT OF DELHI AT NEW DELHI

+                W.P. (C) No. 110/2009


                          Judgment reserved on:19.05.2009

%                         Judgment delivered on: 30.05.2009

Punam & Anr.                         ...... Petitioners
                      Through:      Mr. Manoj Ohri, Advocate

                 versus


DSSSB & Ors.                ..... Respondents
                      Through: Mr. V.S.R. Krishna, Advocate
                               Mr. Anjum Javed, Advocate
                                 Mr. Mohammed Sajid, Advocate
                                 Ms. Zubeda Begum, Advocate

CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR

1.   Whether the Reporters of local papers may              Yes
     be allowed to see the judgment?

2.   To be referred to Reporter or not?                     Yes

3.   Whether the judgment should be reported                Yes
     in the Digest?

KAILASH GAMBHIR, J.

*

For order see W.P.(C) No. 9114/2008.

May 30th, 2009 KAILASH GAMBHIR, J.

 
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