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Shri Jai Singh vs Management Of Swatantar Bharat ...
2009 Latest Caselaw 2158 Del

Citation : 2009 Latest Caselaw 2158 Del
Judgement Date : 19 May, 2009

Delhi High Court
Shri Jai Singh vs Management Of Swatantar Bharat ... on 19 May, 2009
Author: Kailash Gambhir
*          IN THE HIGH COURT OF DELHI AT NEW DELHI

+
                          Judgment reserved on: 02.03.2009

%                         Judgment delivered on: 19.5.2009

                 W.P. (C) No. 6735/2004

Shri Jai Singh                                 ..... Petitioner
                      Through: Mr. D.N. Vohra, Adv.

                 versus

Management of Swatantar Bharat
Mills, New Delhi & Ors.                       ...... respondent
                     Through: Mr. Harvinder Singh, Adv. with
                              Ms. Bhawna Chopra, Adv.


CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR

1.    Whether the Reporters of local papers may              Yes
      be allowed to see the judgment?

2.    To be referred to Reporter or not?                     Yes

3.    Whether the judgment should be reported                Yes
      in the Digest?

KAILASH GAMBHIR, J.

* For order see WP (C) No. 13747/2004.

May 19, 2009 KAILASH GAMBHIR, J. rkr

 
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