Shri Krishan vs Anand
2009 Latest Caselaw 2157 Del

          ]* IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Date of Reserve: 29.4.2009
                                                   Date of Order: 19th May, 2009

OMP No. 597/2008
%                                                                     19.5.2009

      Shri Krishan                                    ... Petitioner
                          Through: Mr. R.M.Aggarwal, Advocate
                          Mr. Sidhartha Aggarwal, Advocate

             Versus


      Anand                                             ... Respondent
                          Through: Mr. Sunil Malhotra, Advocate
                          Mr. Satinder Singh, Advocate

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the
judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

The matter is released and be listed on 22.5.2009 before some

other Bench subject to orders of the Judge In-Charge Original Side.

May 19, 2009 SHIV NARAYAN DHINGRA, J. vn