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Om Prakash vs Shakuntala Devi
2009 Latest Caselaw 2120 Del

Citation : 2009 Latest Caselaw 2120 Del
Judgement Date : 18 May, 2009

Delhi High Court
Om Prakash vs Shakuntala Devi on 18 May, 2009
Author: Shiv Narayan Dhingra
*             IN THE HIGH COURT OF DELHI AT NEW DELHI


                                            Date of Reserve: May 15, 2009
                                               Date of Order: May 18, 2009

+ RA 144/2009 in RCR 52/2007
%                                                               18.05.2009
     Om Prakash                                          ...Petitioner
     Through : Mr. JC Mahindroo, Advocate

       Versus

       Shakuntala Devi                                   ...Respondent
       Through: Nemo


       JUSTICE SHIV NARAYAN DHINGRA

1.     Whether reporters of local papers may be allowed to see the judgment?

2.     To be referred to the reporter or not?

3.     Whether judgment should be reported in Digest?


       ORDER

1. No ground for review is made out. The review application is hereby

dismissed.

May 18, 2009 SHIV NARAYAN DHINGRA J.

rd




RCR 52/2007                                              Page 1 Of 1
 

 
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