Hdfc Bank Ltd. vs Sanjeev Kumar
2009 Latest Caselaw 2083 Del

Citation : 2009 Latest Caselaw 2083 Del
Judgement Date : 15 May, 2009

Delhi High Court

Hdfc Bank Ltd. vs Sanjeev Kumar on 15 May, 2009

Author: Sunil Gaur

              HIGH COURT OF DELHI : NEW DELHI

             Judgment reserved on: May 14, 2009
            Judgment delivered on: May 15, 2009


+                      Crl. Rev. P. No. 157/2009


%      HDFC Bank Ltd.              ...      Petitioner
                     Through: Mr. Punit Kumar Bhalla,
                              Advocate

                                        Versus

       Sanjeev Kumar                       ...       Respondent
                               Through: Nemo.


CORAM:

HON'BLE MR. JUSTICE SUNIL GAUR

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?


SUNIL GAUR, J.

1. For orders, see Crl. Rev. P. No. 151/2009.

Sunil Gaur, J.

May 15, 2009 pkb

Crl. Rev. P. No. 151-154/2009 & 156-159/2009 Page 1

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