Delhi Development Authority vs Pandit Munshi Ram Associates ...
2009 Latest Caselaw 1889 Del

R-20
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     FAO(OS) 542/2006

      DELHI DEVELOPMENT AUTHORITY             ..... Appellant
                   Through: Mr. Gautam Gupta, Advocate for Mr. Vibhu
                            Shankar, Advcoate
                   versus

      PANDIT MUNSHI RAM ASSOCIATES (PVT.)LTD & ANR.
                                                     ..... Respondents

Through : Mr. D.Moitra, Advocate. CORAM:

HON'BLE MR. JUSTICE MUKUL MUDGAL HON'BLE MR. JUSTICE VALMIKI J. MEHTA

1. Whether the Reporters of local papers may be allowed to see the judgment?

2. To be referred to the Reporter or not?

3. Whether the judgment should be reported in the Digest?

%                        J U D G M E N T (Oral)

MUKUL MUDGAL, J

In view of the reasoning given in the order in the connected appeal being

FAO (OS) No.318/2006, wherein similar issues have been raised, this appeal is

also dismissed along with the connected appeal. A copy of the judgment in

FAO(OS) No. 318/2006 will be kept on the file of this appeal.

MUKUL MUDGAL,J

VALMIKI J. MEHTA, J MAY 05, 2009/ib