Vijay Pratap Singh Rajput @ Pratap vs State
2009 Latest Caselaw 1856 Del

Citation : 2009 Latest Caselaw 1856 Del
Judgement Date : 4 May, 2009

Delhi High Court

Vijay Pratap Singh Rajput @ Pratap vs State on 4 May, 2009

Author: Sunil Gaur

*            HIGH COURT OF DELHI : NEW DELHI
        Judgment reserved on : April 23, 2009
        Judgment delivered on: May 04, 2009

+         (2) Crl. Appeal No. 20 of 2009


%    Vijay Pratap Singh Rajput @ Pratap ...      Appellant
                Through: Mr. Sumeet Verma and Ms.
                         Charu Verma, Advocates.

                          versus

     State                              ...   Respondent
                Through: Mr. Amit Sharma, Additional
                         Public Prosecutor for State.
CORAM:

HON'BLE MR. JUSTICE SUNIL GAUR

1. Whether the Reporters of local papers may
  be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
  in the Digest?

SUNIL GAUR, J.

For orders see Crl.A. No. 655/2006.

Sunil Gaur, J. May 04, 2009 n

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