M/S Modi Rubber Ltd. vs The Director Enforcement ...
2009 Latest Caselaw 465 Del

Citation : 2009 Latest Caselaw 465 Del
Judgement Date : 9 February, 2009

Delhi High Court

M/S Modi Rubber Ltd. vs The Director Enforcement ... on 9 February, 2009

Author: Kailash Gambhir

* IN THE HIGH COURT OF DELHI AT NEW DELHI

+                      Crl.Appeal No. 1059/2008

                                  Judgment reserved on: 17.12.2008

%                               Judgment delivered on: 09.02.2009

M/s Modi Rubber Ltd.              ....Petitioner
                   Through: Mr.L.P.Dhir, Advocate

                       versus

The Director, Enforcement Directorate & Anr...... Respondent

                            Through: Mr. Vineet Malhotra, Adv.


CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR

1.    Whether the Reporters of local papers may            Yes
      be allowed to see the judgment?

2.    To be referred to Reporter or not?                     Yes

3.    Whether the judgment should be reported                Yes
      in the Digest?

KAILASH GAMBHIR, J.

* For orders see Crl. Appeal No. 1060/2008.

February 09, 2009 KAILASH GAMBHIR JUDGE

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