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Citicorp Finance (India) Limited vs Prime Telesystem Ltd. & Ors.
2009 Latest Caselaw 5310 Del

Citation : 2009 Latest Caselaw 5310 Del
Judgement Date : 18 December, 2009

Delhi High Court
Citicorp Finance (India) Limited vs Prime Telesystem Ltd. & Ors. on 18 December, 2009
Author: Shiv Narayan Dhingra
 *               IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                                          Date of Reserve: August 21, 2009
                                                                           Date of Order: December 18, 2009

+Ex. P. 5 of 2008
%                                                                  18.12.2009
      Citicrop Finance (India) Limited                      ...Decree Holder
      Through: Mr.Neeraj Sharma with Ms. Archana Lakhotia and Ms. Roopali Sharma,
      Advocates

           Versus

           Prime Telesystem Ltd. & Ors.                           ...Judgment Debtors
           Through: Mr. Pradeep K. Bakshi with Mr. Rajat Navet, Advocates


           JUSTICE SHIV NARAYAN DHINGRA

1.         Whether reporters of local papers may be allowed to see the judgment?

2.         To be referred to the reporter or not?

3.         Whether judgment should be reported in Digest?


           ORDER

1. List on 28th January, 2010.

December 18, 2009 SHIV NARAYAN DHINGRA J. rd

Ex.P 5 of 2008 Citcropi Finance (India) Ltd. v. Prime Telesystems Ltd. & Ors. Page 1 Of 1

 
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