Hdfc Bank Limited vs Yogesh Yadav
2009 Latest Caselaw 5164 Del

*       HIGH COURT OF DELHI : NEW DELHI

                      FAO No. 366/2009

%               Judgment reserved on: 3rd December, 2009

                Judgment delivered on: 11th December, 2009

HDFC Bank Limited
A Banking Company Incorporated and Registered
Under the Companies Act, 1956
Having its Registered Office AT:
HDFC Bank House, Senapati Bapat Marg,
Lower Parel (West), Mumbai-400013

AND BRANCH OFFICE AT:
9th Floor, Ansal Classique Tower, Plot No.1,
J-Block, Community Centre, Rajouri Garden,
New Delhi.                                                 ....Appellant
                              Through:       Mr. Rajat Katyal, Adv.
                       Versus
Yogesh Yadav
H.No.-66, Bagdola Village, Sector 8, Dwarka,
New Delhi-110075.
                                                          .... Respondent
                              Through:       Nemo.

Coram:
HON'BLE MR. JUSTICE V.B. GUPTA

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

V.B.Gupta, J.

For orders, see FAO No.365/2009.

11th December, 2009 V.B. GUPTA, J. RB