Sunita Narula vs State
2009 Latest Caselaw 3120 Del

Citation : 2009 Latest Caselaw 3120 Del
Judgement Date : 11 August, 2009

Delhi High Court

Sunita Narula vs State on 11 August, 2009

Author: Mool Chand Garg

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      Crl.App. 345/1997

%                              Date of reserve: 09.07.2009
                               Date of decision: 11.08.2009


SUNITA NARULA                             ...... APPELLANT
                               Through: Mr. K.K. Sud, Sr. Advocate
                                    with Mr.Atul Sahi, Advocate


                                 Versus


STATE                                     .....RESPONDENT
                               Through: Mr. Arvind K. Gupta, APP


CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG

1. Whether the Reporters of local papers may be allowed to Yes
   see the judgment?

2. To be referred to Reporter or not?                         Yes

3. Whether the judgment should be reported in the Digest? Yes

:      MOOL CHAND GARG, J.

For order see Crl.App.364/1997

MOOL CHAND GARG, J. AUGUST 11, 2009

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