Jaidev Kapur vs Arun Kapur
2009 Latest Caselaw 1774 Del

Citation : 2009 Latest Caselaw 1774 Del
Judgement Date : 30 April, 2009

Delhi High Court

Jaidev Kapur vs Arun Kapur on 30 April, 2009

Author: Shiv Narayan Dhingra

                 * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                      Date of Reserve: 27.4.2009
                                                    Date of Order: 30th April, 2009

Ex. P. No. 7/2004 & EA No. 149/2004
%                                                                    30.04.2009


       Jaidev Kapur                                    ... Decree Holder
                            Through: Mr. Sudhir K. Makkar, Adv.

              Versus


       Arun Kapur                             ... Judgment Debtor
                            Through: Ms. Aradhana Patra, Adv. R.1 &3


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

List on 21st May, 2009

April 30, 2009 SHIV NARAYAN DHINGRA, J. vn

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