Ramesh @ Pappu vs State
2008 Latest Caselaw 1104 Del

*               HIGH COURT OF DELHI : NEW DELHI

+                           Crl.A. 628/2003

                      Judgment Reserved on : 22.05.2008
%                     Judgment delivered on: 22.07.2008

RAMESH @ PAPPU                              ..... Appellant
                      Through : Ms.Charu Verma, Advocate

                                 versus

STATE (GNCT) OF DELHI                     ..... Respondent
                            Through : Ms.Richa Kapoor, APP

CORAM :

Hon'ble Mr. Justice B.N.Chaturvedi
Hon'ble Mr. Justice Rajiv Shakdher

1. Whether the Reporters of local papers may
   be allowed to see the judgment ?

2. To be referred to Reporters or not ?
3. Whether the judgment should be reported
   in the Digest ?

Rajiv Shakdher, J.

For orders, please see detailed judgment in Criminal

Appeal No. 52/2003 titled as 'Rai Singh vs. State'.

RAJIV SHAKDHER, J

B.N.CHATURVEDI, J JULY 22, 2008 mb