J.R. Desai And Another vs Delhi Development Authority And ...
2008 Latest Caselaw 1241 Del

*             HIGH COURT OF DELHI AT NEW DELHI

+                 LPA No. 432/2008


    J.R. Desai and another                .....Appellants
                    Through: Ms.Malvika Rajkotia with Mr.Ravi
                             Gupta, Ms.Arpita, Mr.Ramakant
                             Sharma, Ms.Jyoti Sharma and
                             Mr.Bandan Kumar, Advocates
                         Versus
    Delhi Development Authority and ors. ...Respondents
                      Through: Mr.Ajay Verma, Adv. for DDA.
                               Mr.A.N. Haskar and Mr.Rajiv
                               Nayar, Sr. Advocates with Mr.R.
                               Sudhinder, Advocate for
                               respondent No.3.
                               Mr.Amit K. Paul, Advocate for
                               MCD.

CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE S.MURALIDHAR


                           ORDER

% 5.8.2008

For orders, see LPA No.406/2008.

CHIEF JUSTICE

S.MURALIDHAR, J August 05, 2008 "nm"