Citation : 2004 Latest Caselaw 934 Del
Judgement Date : 17 September, 2004
JUDGMENT
Madan B. Lokur, J.
1. The Respondents in this case are working as Junior Draftsmen, Senior Draftsmen and Head Draftsmen. They are already said to be working in the Electricity Wing. Consequently, there does not seem to be any reason why they have not been given the benefit of SSC pay scales.
2. Under the circumstances, it is held that all Junior Draftsmen, Senior Draftsmen and Head Draftsmen are entitled to the benefit of SSC pay scales with effect from 1st April,1998.
3. The Respondents will be entitled to costs of Rs.1,000/- each.
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