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New Delhi Municipal Council ... vs Shri Jagdish, S/O Shri Panchoo, ...
2004 Latest Caselaw 930 Del

Citation : 2004 Latest Caselaw 930 Del
Judgement Date : 17 September, 2004

Delhi High Court

New Delhi Municipal Council ... vs Shri Jagdish, S/O Shri Panchoo, ... on 17 September, 2004

Author: M B Lokur

Bench: M B Lokur

JUDGMENT

Madan B. Lokur, J.

1. The Respondents in this case are working as Blacksmiths. Their duties are not particularly different from Carpenters and Welders nor is the post of Blacksmith exclusive to a particular wing.

2. Under the circumstances, it is held that all Blacksmiths are entitled to the benefit of SSC pay scales with effect from 1st April,1998.

3. The Respondents will be entitled to costs of Rs.1,000/- each.

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