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New Delhi Municipal Council ... vs Shri Shyam Lal, S/O Shri Harju And ...
2004 Latest Caselaw 919 Del

Citation : 2004 Latest Caselaw 919 Del
Judgement Date : 17 September, 2004

Delhi High Court

New Delhi Municipal Council ... vs Shri Shyam Lal, S/O Shri Harju And ... on 17 September, 2004

Author: M B Lokur

Bench: M B Lokur

JUDGMENT

Madan B. Lokur, J.

1. The Respondents in this case are working as Road Paver Drivers. The benefit of SSC pay scales has been given to Drivers and there is no reason why the particular category of Road Paver Drivers should be excluded.

2. Under the circumstances, it is held that all Road Paver Drivers are entitled to the benefit of SSC pay scales with effect from 1st April, 1998.

3. The Respondents will be entitled to costs of Rs. 1,000/- each.

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