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Prakash Marble Traders And Ors. vs Union Of India (Uoi) And Ors.
2003 Latest Caselaw 567 Del

Citation : 2003 Latest Caselaw 567 Del
Judgement Date : 21 May, 2003

Delhi High Court
Prakash Marble Traders And Ors. vs Union Of India (Uoi) And Ors. on 21 May, 2003
Author: S K Kaul
Bench: S K Kaul

ORDER

Sanjay Kishan Kaul, J.

1. This writ petition is dismissed in terms of the Orders passed in CWP No. 3967 of 1999.

 
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