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Brig. Sukhjit Singh vs Maharani Gita Devi
1992 Latest Caselaw 247 Del

Citation : 1992 Latest Caselaw 247 Del
Judgement Date : 6 April, 1992

Delhi High Court
Brig. Sukhjit Singh vs Maharani Gita Devi on 6 April, 1992
Author: P Bahri
Bench: P Bahri

ORDER

P.K. Bahri, J.

1. In view of the judgment dt. 6th April, 1992, passed in Suit No. 1052 of 1977, Tikka Shatrujit Singh & Ors. vs. Brig. Sukhjit Singh & Anr., this suit is dismissed leaving the parties to bear their own costs.

 
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