Ku. Bhagwati Sahu vs State Of Chhattisgarh
2026 Latest Caselaw 513 Chatt

Chattisgarh High Court

Ku. Bhagwati Sahu vs State Of Chhattisgarh on 14 March, 2026

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                                                                                                  NAFR

                                   HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               NATIONAL LOK ADALAT
AVINASH                 Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
SHARMA
Digitally signed
by AVINASH
                              Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate.
SHARMA
Date: 2026.03.16
10:50:50 +0530


                                                WPS No. 8762 of 2022


                   1 - Ku. Bhagwati Sahu D/o Shri Vimal Das Sahu Aged About 32 Years Occupation
                   Senior Horticulture Development Officer Raigarh, R/o Lig - 18, Pt. Deendayal
                   Forum, Phase II Near Gurudron School, Chhote Atarmuda, District : Raigarh,
                   Chhattisgarh
                                                                                              ... Petitioner.
                                                          Versus


                   1 - State Of Chhattisgarh Through The Secretary Department Of Agriculture And
                   Farmer Welfare And Biotechnology, Mahanadi Bhawan, New Mantralaya Raipur,
                   Police   Station   Kewli,   Tahsil     And      District   -     Raipur,   Chhattisgarh.


                   2 - Commissioner Agriculture Production Department Of Agriculture And Farmer
                   Welfare And Farmer Welfare And Farmer Welfare And Biotechnology Mahanadi
                   Bhawan, New Mantralaya, Raipur, Police Station Kewli, Tahsil And District Raipur,
                   Chhattisgarh.


                   3 - Director Horticulture And Farm Forestry 4th Floor, Indrawati Bhawan, Nawa
                   Raipur      Atal      Nagar,         District       :          Raipur,     Chhattisgarh.
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4 - Chhattisgarh Public Service Commission Raipur, District : Raipur, Chhattisgarh
                                                                  ... Respondent(s)

(Cause-title taken from Case Information System)

For Petitioner(s) : Ku. Bhagwati Sahu, petitioner is present in person.

For State/Respondent(s) : Shri Krishna Gopal Yadaw, Dy GA and Shri Neeraj Kumar Shaha, Joint Director Horticulture, Directorate of Horticulture & Farm Forestry Nava Raipur, Atal Nagar, Chhattisgarh.

AWARD (Passed on 14/03/2026)

1. The present petition has been filed against the impugned order dated

07.11.2022 (Annexure P/1) whereby petitioner's representation for grant of

promotion to the post of Assistant Director Horticulture has been rejected.

2. Today, both the parties filed compromise application stating that the

petitioner has been promoted and as such, no grievance remains to be

redressed.

3. In that view of the matter that contesting parties to this petition have

amicably settled/compromised the dispute. We have also found that the

terms and conditions of the compromise/settlement arrived at between the

contesting parties are just, proper and legal and hence are acceptable. We

accordingly accept the compromise/settlement, proposed by the parties.

4. A copy of this compromise/docket arrived at by the parties be made part of

this record.

5. Accordingly, the instant petition is disposed of.

                    Sd/-                                   Sd/-
         (Amitendra Kishore Prasad)                 (Apoorva Tripathi)
           Judge - Lok Adalat                     Member - Lok Adalat
      High Court of Chhattisgarh               High Court of Chhattisgarh

     Avinash