Balram Singh vs Satyanarayan Agrawal And Anr
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Chattisgarh High Court

Balram Singh vs Satyanarayan Agrawal And Anr on 15 September, 2025

                         HIGH COURT OF CHHATTISGARH AT BILASPUR



                                        SA No. 282 of 2013


                       Balram Singh versus Satyanarayan Agrawal and Anr.


                                               Order Sheet




             15/09/2025           Mr. Ravindra Sharma, counsel for the appellant.
                                  Mr. Ishwar Jaiswal, counsel for respondent No.1.

Mr. Tarkeshwar Nande, Panel Lawyer for the State/respondent No.2.

Arguments heard. Reserved for judgment.

Sd/---/-/---/-/- (Parth Prateem Sahu) Judge

Digitally signed by PRAVEEN KUMAR SINHA Date:

2025.09.16 14:21:25 +0530

Praveen