Citation : 2025 Latest Caselaw 4366 Chatt
Judgement Date : 10 September, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 557 of 2007
DILRAKHAN TIRKY versus STATE OF CHHATTISGARH
Order Sheet
Digitally signed 10/09/2025 Mr. Goutam Khetrapal, counsel for the appellant. by R NIRALA Mr. Ashish Shukla, Addl. AG for the State.
Arguments heard. Reserved for judgment.
Sd/-
Rajani Dubey Judge
Nirala
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