Uttam Kumar Devangan And Ors vs State Of Chhattisgarh
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Chattisgarh High Court

Uttam Kumar Devangan And Ors vs State Of Chhattisgarh on 9 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 59 of 2015 Uttam Kumar Devangan and Ors. Versus State of Chhattisgarh

09/09/2025 Ms. Pooja Lonia, counsel appears on behalf of

Mr. Ajay Chandra, learned counsel for the appellants.

Mr. Ajay Pandey, learned G.A.. for the State.

Arguments Heard.

Reserved for Judgment.

                                            Sd/-                                 Sd/-
                                   (Rajani Dubey)               (Amitendra Kishore Prasad)
                                         Judge                                  Judge




                    U.K. Raju