Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gopi Chand Bajaj vs Physical Culture Society Bilaspur
2025 Latest Caselaw 99 Chatt

Citation : 2025 Latest Caselaw 99 Chatt
Judgement Date : 5 May, 2025

Chattisgarh High Court

Gopi Chand Bajaj vs Physical Culture Society Bilaspur on 5 May, 2025

                                       1




                                                       2025:CGHC:20558
                                                                  NAFR

            HIGH COURT OF CHHATTISGARH AT BILASPUR

                           WPC No. 2823 of 2021
1 - Gopi Chand Bajaj S/o Khial Das Bajaj Aged About 63 Years R/o Ward No.
8/144, Rajendra Nagar, Link Road, Bilaspur (Chhattisgarh), District : Bilaspur,
Chhattisgarh

2 - Pramod Kumar Agrawal S/o Sanpat Agrawal Aged About 60 Years R/o
14/550, Gali No. 4, Vinoba Nagar, Bilaspur (Chhattisgarh), District : Bilaspur,
Chhattisgarh

3 - Radheshyam Agrawal S/o Makhan Lal Agrawal Aged About 75 Years R/o
114, Agrawal Colony, Priyadarshini Nagar, Bilaspur (Chhattisgarh), District :
Bilaspur,                                                     Chhattisgarh

4 - Ashok Agrawal S/o Late Shri Nand Kishore Ji Agrawal Aged About 67
Years R/o Krishna Rice Mills, Mungeli Road, Bilaspur (Chhattisgarh), District :
Bilaspur,                                                       Chhattisgarh

5 - Rajkumar Tiwari S/o Nandkumar Tiwari Aged About 47 Years R/o H.No.
131, Ashtbhuji Bhawan Road, Rajendra Nagar, Bilaspur (Chhattisgarh),
District              :             Bilaspur,             Chhattisgarh

6 - Prakash Chand Bajaj S/o Kishan Chand Bajaj Aged About 60 Years R/o
Plot No. 194, Harsingar Colony, Lingiyadeeh, Bilaspur (Chhattisgarh),
District            :               Bilaspur,              Chhattisgarh

7 - Rajesh Bajaj S/o Kishan Chand Bajaj Aged About 40 Years R/o Plot No.
194, Harsingar Colony, Lingiyadeeh, Bilaspur (Chhattisgarh), District :
Bilaspur,                                                   Chhattisgarh

8 - Sunil Kumar Jajodiya S/o Late Shri Shyam Sunder Jajodiya Aged About
58 Years R/o A-24, Rama Valley, Chakarbhata, Bilaspur (Chhattisgarh),
District              :               Bilaspur,             Chhattisgarh

9 - Vineet Panjwani S/o Ram Singh Panjwani Aged About 35 Years R/o H.No.
19, Near Dargah Sharif, Sarkanda, Bilaspur (Chhattisgarh), District : Bilaspur,
Chhattisgarh
                                            2

10 - Jagdish Nagdeo S/o Preetam Das Nagdeo Aged About 45 Years P-100,
Imlipara, Bilaspur (Chhattisgarh), District : Bilaspur, Chhattisgarh

11 - Inderjit Singh S/o Late Shri Rajendra Singh Aged About 46 Years R/o 27
Kholi, Near Mungeli Naka, Bilaspur (Chhattisgarh), District : Bilaspur,
Chhattisgarh
                                                            ... Petitioner(s)

                                        versus

1 - Physical Culture Society Bilaspur Through Collector - Nominated
President, Collector, Bilaspur, Raja Raghuraj Singh Stadium, Link Road,
Bilaspur    (Chhattisgarh),      District  :    Bilaspur,   Chhattisgarh

2 - The Collector Bilaspur Nominated President Of Physical Culture Society,
Raja Raghuraj Singh Stadium, Link Road, Bilaspur (Chhattisgarh), District :
Bilaspur, Chhattisgarh
                                                        ... Respondent(s)

For Petitioners : Mr. Bhaskar Payashi, Advocate

Hon'ble Shri Justice Rakesh Mohan Pandey Judgment On Board

05-05-2025

1) At the very outset, learned counsel for the petitioners seeks permission

of this Court to withdraw this petition with liberty to revive if cause of

action subsists.

2) Permission granted

3) Consequently, instant writ petition stands dismissed as withdrawn with

aforesaid liberty.

Sd/-

(Rakesh Mohan Pandey) JUDGE

Ajinkya

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter