Dhanraj Deshmukh vs State Of Chhattisgarh
2025 Latest Caselaw 79 Chatt

Citation : 2025 Latest Caselaw 79 Chatt
Judgement Date : 2 May, 2025

Chattisgarh High Court

Dhanraj Deshmukh vs State Of Chhattisgarh on 2 May, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR



                           CRA No. 859 of 2005


             DHANRAJ DESHMUKH versus STATE OF CHHATTISGARH



                                Order Sheet




02/05/2025         Mr. Suresh Verma, learned counsel for the appellant/s.
                   Ms. M. Asha, learned PL for the State/respondent.

Arguments heard. Reserved for judgment.

Sd/-

(Sachin Singh Rajput) Judge

Pawan

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