Nandkumar vs State Of Chhattisgarh
2025 Latest Caselaw 53 Chatt

Chattisgarh High Court

Nandkumar vs State Of Chhattisgarh on 1 May, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1678 of 2022

NANDKUMAR versus STATE OF CHHATTISGARH Order Sheet

01/05/2025 Heard Mr. Omprakash Tiwari, learned counsel for the appellant. Also heard Mr. Malay Jain, Panel Lawyer for the State.

With the consent of learned counsel for the parties, since we proceed to hear the matter finally application for suspension of sentence and grant of bail (I.A. No.1/2022), stands disposed of.

Judgment has been passed separately.

                                                      SD/-                      SD/-
                                       (Arvind Kumar Verma)             (Ramesh Sinha)
                                             Judge                       Chief Justice




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MISHRA     Date:
           2025.05.03
           11:10:45
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