Kundan Lal Yadav vs State Of Chhattisgarh
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Chattisgarh High Court

Kundan Lal Yadav vs State Of Chhattisgarh on 1 May, 2025

                                                1




                                                                    2025:CGHC:20066

                                                                                 NAFR

SMT                    HIGH COURT OF CHHATTISGARH AT BILASPUR
NIRMALA
RAO                                   WP227 No. 643 of 2021


          1 - Kundan Lal Yadav S/o Babulal Yadav Aged About 40 Years R/o House No.
          195 Ward No.4, Dhobipar, Purani Basti Korba Chhattisgarh
                                                                    ... Petitioner
                                             versus
          1 - State Of Chhattisgarh Through Collector, Korba District Korba Chhattisgarh

          2 - Commissioner Municiapl Corporation Korba District Korba Chhattisgarh

          3 - Nethram Soni S/o Late Baratram Soni Aged About 68 Years R/o Near
          Sindhi Gurudhwara, Rani Road, Purani Basti Korba District Korba Chhattisgarh

          4 - Narsingh Prasad Nishad S/o Budhwar Nishad R/o Ward No. 4 Dhobipar,
          Purani       Basti      Korba      District    Korba      Chhattisgarh

          5 - Public In General Who May It Be Concern
                                                                     ---- Respondents

          For Petitioner                  :      None.
          For Respondent/ State           :      Shri Lav Sharma, P.L.

Hon'ble Shri Justice Rakesh Mohan Pandey Order on Board 01.05.2025

1. None appears on behalf of the petitioner even when the case is

taken up for hearing in the second round.

2. As per the office report, the pending Civil Appeal No.9A of 2017

has already been disposed of by the learned First Additional

District Judge, Korba vide judgment dated 14.3.2022. Thus, the

petition has become infructuous.

3. Accordingly, this petition is dismissed being rendered infructuous.

Sd/-

(Rakesh Mohan Pandey) Judge Nimmi