Citation : 2025 Latest Caselaw 171 Chatt
Judgement Date : 7 May, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 2269 of 2024
SHANKER LAL VAISHNAV versus STATE OF CHHATTISGARH Order Sheet
07.05.2025 Mr. Harpreet Singh Ahluwalia, counsel for the appellant assisted by Ms. Manisha Yadav, Advocate.
Ms. Isha Jajodia, Panel lawyer for the State. Heard learned counsel for both the parties. Reserved for judgment/order.
sd/-
(Arvind Kumar Verma) JUDGE
alfiza
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