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Shabbir Hussain vs State Of Chhattisgarh
2025 Latest Caselaw 106 Chatt

Citation : 2025 Latest Caselaw 106 Chatt
Judgement Date : 5 May, 2025

Chattisgarh High Court

Shabbir Hussain vs State Of Chhattisgarh on 5 May, 2025

KUMAR HIGH COURT OF CHHATTISGARH AT BILASPUR PRAKASH Date:

KUMAR     2025.05.05
          18:05:18
          +0530
                                                    CRR No. 359 of 2010

SHABBIR HUSSAIN AND ORS. versus State of Chhattisgarh

Order Sheet

05/05/2025 Ms. Shriya Jaiswal, Advocate on behalf of Mrs. Anubhuti Marhas, Counsel for the applicants.

Ms. Smita Jha, Panel Lawyer for the State. Heard.

The matter is reserved for order/judgment.

Sd/-

(Radhakishan Agrawal) Judge

Prakash

 
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