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Anita Gupta vs Rajesh Gupta
2025 Latest Caselaw 2960 Chatt

Citation : 2025 Latest Caselaw 2960 Chatt
Judgement Date : 10 June, 2025

Chattisgarh High Court

Anita Gupta vs Rajesh Gupta on 10 June, 2025

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VISHAKHA
BEOHAR
Digitally
signed by         HIGH COURT OF CHHATTISGARH AT BILASPUR
VISHAKHA
BEOHAR


                                 FA(MAT) No. 154 of 2025

                          ANITA GUPTA versus RAJESH GUPTA

                                          Order Sheet


            10/06/2025        Mrs.     Shubha     Shrivastava,    Counsel   for   the

                         appellant.

                              Mr.      Vikas    Shrivastava,     Counsel    for   the

                         respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on 17th

July, 2025.

List this case on 17th July, 2025.

Call for the record of the Courts below.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                Sd/-                        Sd/-

           (Rajani Dubey)           (Amitendra Kishore Prasad)

                Judge                       Judge


Vishakha
 

 
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